Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(3)(b) in The Gujarat Mineral Rights Tax Act, 1985 (b)any period during which any proceeding under this section is stayed by an order or injunction of any Court, shall be excluded.