Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Haryana - Subsection

Section 52(1) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(1)In the matter of location, every absorption pit shall conform to same restrictions as are laid down for a septic tank in bye- law 51.