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[Cites 0, Cited by 0] [Section 382] [Entire Act]

Bengal Presidency - Subsection

Section 382(c) in Police Regulations, Bengal , 1943

(c)When a fresh warrant (subsequent to the first) is obtained, it shall be entered in the register in red ink and be treated as a fresh entry, reference being made in the remarks column to the year and number of the original warrant.