Bombay High Court
Magma Fincorp Ltd. Priviously Known As ... vs Pradeep Gopal Shetty And Anr on 18 October, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 3 OF 2012
Magma Fincorp Ltd. Priviously Known As ....Petitioner
Magma Shrachi Finance Ltd.
V/S
Pradeep Gopal Shetty And Anr. ....Respondent
Ms. Juhi Bhogale a/w Ms. Aakshata Teli i/b M. B. Kale ,S. M. Suryawanshi And Onkar Gujar For Applicant.
CORAM : R. I. CHAGLA, J
DATE : 18th October, 2019
P.C. :
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