Punjab-Haryana High Court
State Of Haryana vs Nirmal Singh And Ors on 19 January, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3346 of 2010(O&M)
LAC No.277 of 2007
Date of Decision:19.01.2017
State of Haryana and others
.... Appellant(s)
Vs.
Nirmal Singh and others
..... Respondent(s)
CORAM : HON'BLE MR.JUSTICE ARUN PALLI
***
Present : Mr. Sudeep Mahajan,
Additional Advocate General, Haryana with
Mr. Abhinash Jain,
Assistant Advocate General, Haryana.
None for the respondent(s).
***
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in RFA No.3894 of 2010 titled "Sardool Singh and others Vs. State of Haryana and others."
(ARUN PALLI) JUDGE January 19, 2017 sonia arora Whether speaking/reasoned: Yes/No. Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 08-07-2017 19:45:41 :::