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[Cites 1, Cited by 2]

Punjab-Haryana High Court

State Of Haryana vs Nirmal Singh And Ors on 19 January, 2017

Author: Arun Palli

Bench: Arun Palli

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                RFA No.3346 of 2010(O&M)
                                LAC No.277 of 2007
                                Date of Decision:19.01.2017

State of Haryana and others
                                                     .... Appellant(s)

                                Vs.
Nirmal Singh and others
                                                     ..... Respondent(s)


CORAM : HON'BLE MR.JUSTICE ARUN PALLI

                                 ***
Present :     Mr. Sudeep Mahajan,
              Additional Advocate General, Haryana with
              Mr. Abhinash Jain,
              Assistant Advocate General, Haryana.

              None for the respondent(s).

                                ***

ARUN PALLI, J. (Oral)

For order, see the judgment of even date passed in RFA No.3894 of 2010 titled "Sardool Singh and others Vs. State of Haryana and others."

(ARUN PALLI) JUDGE January 19, 2017 sonia arora Whether speaking/reasoned: Yes/No. Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 08-07-2017 19:45:41 :::