Rajasthan High Court - Jodhpur
Suresh Kumar vs Naresh Pal Gangwar on 8 January, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1236/2018 Suresh Kumar
----Petitioner Versus Naresh Pal Gangwar & Ors.
----Respondents For Petitioner(s) : Mr. Mohan Singh Shekhawat JUSTICE DINESH MEHTA Order 08/01/2019 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 29-Anurag/-
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