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Rajasthan High Court - Jodhpur

Suresh Kumar vs Naresh Pal Gangwar on 8 January, 2019

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1236/2018 Suresh Kumar

----Petitioner Versus Naresh Pal Gangwar & Ors.

----Respondents For Petitioner(s) : Mr. Mohan Singh Shekhawat JUSTICE DINESH MEHTA Order 08/01/2019 Issue notice to respondent No.2, returnable within six weeks.

(DINESH MEHTA),J 29-Anurag/-

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