United India Insurance Co Ltd vs Smt Ramabai on 21 March, 2012

[Cites 0, Cited by 1]

Karnataka High Court

United India Insurance Co Ltd vs Smt Ramabai on 21 March, 2012

Bench: S.N.Satyanarayana

. N $3 $33 Eﬁﬁii QGEEE? SF §i:%REi3}%'I'§;}§_A CERCUEE' BEEXTCEE A'? {fv'§}LBARGé.


§g%.'EEB ?'HIS 'mg 233? pay $3 rzxzzaama 
BEFGRE _ '  '
mg HQEQELE EviR§JU'ST§€E--  3  
:v:.E'.A,N<3.9308      "  V
BETWEER: 4 " '

UNETEE ENQIA ::{-33URAN<:E <30 L'§B?* 
BEJAPUR DEVESEQNAL eyygcg =
saiwgagvx BUILDING  ~

8.83 FRONT ROAD

5:359:33» 588 ;:.:>:     -

REP BY {£3 DIE?iS£Q;\L%L MA.E7'>§.A,G;'§:R . ' I = * SR 8,S.?A'E'iL¢ . ' ';;,A??E:,:a;??

(33; Sr: : ?vIAANX?E;3€§}i'?i§%..E§§';i}§§Y% A}_3i,,'---.''; 11* éND E' szy::f=RA3sL:x;3ai' v .% k sag: :E.:? "*:"RS.;=. " j S ' W59. miéiﬁ '§UE£ARz§Ei§ gag:

>23: Szsﬁazﬁék» " ;5:*f}§i;§. £;E'i%§$§§T § YEARS, Sf{E'¥{3E.i MEEGR ' n .,§£;?_j 3% §z§C>T§T'If§E§ Rsikxiéﬁsij ._ A gsm é§;g'3i}E;E'i" 4 352333? EENCE zxmsaa .._;;3*:; -i!:«%;s;Y?§§g§: Réﬁzriéﬁﬁi ' -- 4; A §§E§§E...§Ei%€s£1?A'Y?§§ ' ' :*§_£§E?§ gagzi? 2: '£'Eg%RS§ SEECE E%«'§I§'»é§GR v _:~2;::,§ B"? §*¢E{§'§"?%';E';R aagggggj SEE $§*i§"Ez"$N§'~§§; SEﬁE71%??3é§ TU§A&2%E€§i?xi KGEJE AGEQ 253338'? $2: EEARS 55 {.$A:L%RA 8% '€3.38. SEi§%';'~'xN§'<£z% KGLE ALL ARE EKG. '§HO€}AR§%L§ '§fELL?xC§§§;

TALEEK SGQTH SGi£1}3EjR 331$'? S82-%P¥§ E4§AHﬁRASH'FEzA sram.

2:. MR RASHIB RELMJAN TAMBOLE R,/AT TAMBQLI GALLE ._ Ix/£AN{}ALAVED§a :

SOLAPUR 3131: _ 3 SR: CHIDRAKANTHA $YA:\m"sA- if;'§HU1?*?Ié.L V RXAT KHASBHAG 'E1%LUK AKKALKOT _ '- fg ms'? SQLAPUR. . .. -. RE§§3£.'>.E'sEE2E§»§'E?§ :33; Sri : 8:12.38 H META<TsUD§E: E'S§<E fr; 5" _ NGTICE Ti} R1'? E33,, NOTIQE 'P0 P58 £--:«2:La.j'V_§:1'§FIc:ENT:

THIS MFA. is §f§;:::D. fLI_/S, 3iC}_i--1E;' ::::£« xxx: AC'? AGAINST EHE JUQGEMENT .»-"1:§_é':'E:*:>; ;3€}.:4.2vQ(}"? PASSED EN wCA.cWC.;2_.,}%::6:;'2:si3;5,C>:'s1j'if'*;;~:1,:::"1:2::,ig<:1>P' TEE LABGUR 0391033 Arm sQngiM:ss:e?€ER ':.:r<:-R"~32$:QRKMEN*s €QM?ENSA'§££3N, SUB §1:2"§s:$:\>€~:._§ ::>;§g;gP:;:>§;-».._§2?:%,é"::;3.§i~:\3'<;' A C@izi:3§:-:$A::':@§£ GE' RS, zﬁgggs W§':":;: §Ex5f§ER.E:S"§ _:"2%%'5'§*'.A ':::%%;§$ :;%P§mL'A..<:;G§¥:§§@ SE 332:? Egsiiﬁfﬁiﬁz TEES 3&3: TEE J§EG§a:§E§§§' E' V §'€S§C:§":§,€i"§i Efléiiifaﬁﬁﬁ z:{::z:§5.::;; Ea 'i8?,f2§8§ hag csmzs 21$ $3: Eézis a.§§€3§ ahaéierzgéng '-£59 Egiaéﬁfgity ﬁg pay c§3:::s§€:":Sai:io:: amﬁzrsé 21?: in 'éhs aferﬁggéd " '§'f3§G€€€§§§'}gS, Ru} 2' Erésf facis éeading 2:9 £255 appzsai 3:5 as z,:r1§e:*. The ciaim §€f;i§§€}I1 is ftizéezi by '$125 widasaz séziiiflegz aad parezzis sf Eaté 'E'uEjaram 'éhéiaram Sh§v3;::;:.a...'§§:> E__i;".j' 'Z.'.h€~ L§1'1<:1iSpL1§tSﬁ fa€:t$ are $113': Tuijaram was sérigzgf'-..§£'é:€z:§p§T' bearing rﬁgistratian No,MEE,}3fB'9:§~§»§V E€i§_:i*gin:;g; V2"? i Faspendemis imsureé with 4?}? :esp9ri;1e:::_, Saiifg AT:;iji3.ra=--'::§'vxa}*ag dsspuied by 1%' aa& 221% r€s;:3o:1Cie1f: *:s3,tQ ::3;r°::j,é'V1::éL::~;scéi:f;gVé:9s in ihé safbrsgaiﬁ V€1'E§€1€ is Akeiéaet géaéé "Q18 Case :33" siaiznaﬁés b€§0I'€ c§mmi§Si§;ﬁ' csthsr members wha had gmcxe cams hack 5.6 ﬁid fiﬁi some back' Search his bed}? was {Quad in the G§3f3f;"§%$é}A} :x"§f Evi'2;1e.:g:}:ett§? 0:" éiaﬁnaéié tziliagsq E: 3:53 giaizéeé'-.A€;§':'ai §§f3"§1:';éS_ :"E»{2v::t>.__'ﬁ"£> $52,352 and his hedjq was ihrsxm 'i§'§€i''€.

" ;%'i:§3§e§us§:€E:J§ 12:3 zvifa chiéérém amé garszzig wﬁe are, 3s§aig*:z:&:§':3:v'E%:%i%é:%:._€§::3:':"::m§ss§@:;s§ fﬁéid ciaim pséiiiasa a§8;}7:'ES?: Q36 {'§%«'fiAf3:ii'f' 5.2%? éjﬁésurer af afazesaziﬁ ismgg trax C§§§§€§"i§E:g

-'«.'_{:€2:::;;€z:é§§'%«:3:3 €03' his éﬁaih mniéyzéing iézaé: ésaﬁrg {sf §$$6a$&::': ' ?'2;i§:ai,:a;::: 3:33 éaéiarz géiaess ﬁr: ?:§:$ SGEEFSE %§ Rig amgéayzgzamé, E31 vigﬁe gaié §re£e€:;1i1:ag$% 1"€S§ﬁ§:'3§€E1'ES eatereé agpsafagzse, fiisﬂ $'ia£€!ﬁ6E'F{ af G§.T}j€C'§§ﬁ§ES. Ehaagh ragggnéents E gné 2 adgﬁtteé; émpiaymeni %LH1§§T' ﬁzsm, ihsy did; mat aémﬁ Ehai accéﬁégi hag éakeiz pkaga if: ﬁrs: CQLKSS Qf €§'1E§iG§f1Z3€1'}_E. it was Céﬁiﬁfiiiéﬁ' Eliza: his death is @216: *:§ 3; criminal act sf mzzrdsr, whié§*;hé,$"~§:é r:£:>::1;.s' witii his empiayment irzvslving ths ;%éhié}'c 326:;q1;:€s:i$§;, Simi§a: 5 stand was aisa taken by 4131 resgpondeiit if:$"uF3.I1§§§i~_ c7<:'m'pa1i1y';vM é. Aftar framing issgzers e:¥':A'<_d..:L=»,'Vi:1A'zL:-iug gags :*;§¢§:jﬁ_$dV?V.i§Thereaf:erg dam: §eti.i:i©:: was a1i§i:;;3d., '{.,iE.f:.<§"" :i:g:%§i:21§ssianer awarding cmnperzsatiarz ﬁg ggayabie with inEeres1:'_V.é;:' deposit sf entire amomzt H sézrﬁe, 4"? respandsni befere c$n1mis§§@n§§ {E113 sgpsa}. camtsgﬁing 5:13: dasih $5 ﬁi€{3€aSé{l._P:§;:}3§Sz%'£i1;é.ié;i C'%if1:1;%§§ 'b{"3 aitzffmzieé :0 his emﬁiayzzzeﬁi aaé EH6' gazzza '-»r:_3§§:::Gi: ':26: iraazieé as £22 '£336 QGEAFSS sf his é§§£;§§§§'f§1€i?;61§C "ﬁféﬁ &§'i,$3:§3;g 823% «:2? e:§:§§s};:§:€::%:; ﬁsmrﬁiﬁg is 3&3 :"::s;;';:e3:':§:::iE~...v"§:;€§{f;':<$ i:G;f§:1EI:§f§S§_QE}€1£} 3;§§3€§3£E'§ h&§€;~i§§ {E23 a:':§<} :*?i:1:r:a;1;€; .§:*3;€ iG§€::f: sf ﬁéiajiiz gf C§EC€3S€§ fuigaram is by a " égiméngi' $5 393:5 eéhef grgsrgcn, w%:§§:§': has geé :25; nexzzs w:*£:E:: }§§.:S'€_-*;iifE'§_'§:Z%§8:f§i'i'§.6I:'ii.

5, E2': this apgéaé; 1316 ciaémgais 'ésfars ﬁgs Qemmiggiamﬁz $320 are C{}§}§€S7Z§§}.g respandegﬁs 3:6 ézﬁjgz S€§"'V'€€L Eiéayé 3:313 Saunas} far aggééiané anﬁ ccsrztasiirgg §e$p0:3,:§;é}::V1i§.L:"'V;~ appeﬁam: hersézz has fiisé this appeai c0ntsn&§i_1§1 g- uovf catena ef Ciecisiang rexzdrsred by a§e::; €<::ﬁ;z:'i¢:::¢ re;s5p;€_?<:: Vééatfi. of T. driver or ampioyee working in 3 vshiéie, £:a_A{1s«3:;?»: <_§_§.:g$v%:a:% I'€3.SOiE :22. £116 marge Sf hi$ Se atézibuiabée 39%: snéy €03-35 ~§._1"1Qii%§'V;;£§S(5V:a.I'iS$ {ELIE af é:mp13§am€::1t having r:€X:.é$ 'gas éischarging 33:

{ha reéevani cf zmrk anﬂ ihe vehicie §§sie.n€ case {ha death having ialsiezz .:E:£:"d §arii€:s, 31$ apgeﬁami is 1:3: Egiabés :3' $a£§3f3; V%:heA gafiagﬁéasaiisn aw3;rﬁe&. $3? ::::>;:é+:ré;, 'i%:e Csﬁissiizsg rssgagzdenis §i§"i€§ is '~*:T:;3 Sagge an ihé gfmzgd t'%::a>: admiiieééy GE': . em Aili-EM1;.§£'§§§3._ <,ié§:€3ssc§ Tzégaragz éefi hig véﬁags aigifig 235:3': ;)aSss:::ige§?S' iﬁmge £332; §3§§Gi'1§§ﬁg Es ESE E'€S§39§"i§€§E'{ :2': '£216 « {;:*2:,:z'se :3f_E1§s 6El"i§§G}§§'E'§§E'1§: :8 iaégst §8§3:'§;f3f1§é'3§$ £9 a wséﬁfizg if} j £3'§%«:%.:2§}{:§{<31--&:E Accaréirgg ée zziaimazrizsg §E"iuff!§€§ gs? '§':,:E3fa;:a,z§ hag Eaﬁiezz §:§f::*:€ é3:E:§§: E13 was éisshargéng his ézgiy as {§§'i€£"€:' in caﬁyigzg §€I'$GE§S is éskaéiigi 311$ ﬁréngéﬁg iéiem Eaﬁke Fhsrsfarg, hie éeaih séletzéd ﬁe C€}EESiﬁ§§°€¢§ as éeaitiz égken §13.ca in ::Ei%:~.T$e:,1:z"s€ sf E123 smpisymeiv'; En gupgsoyt 0? thai ':E:e}z..__':;':§T':i':$l:'V;~ Viigozi 'i,EﬂZ"€p€3E'{€§ dacisian Q5 Bivisiazz Bench {if °~:.hi$ '_T'-£"3Lé;1f:_§I:'-._ MF'A.E\Z9.§GE¥§3/ZOGE and cannectéé ﬁ::.»;:%:'ié:r, -1%f§§A$j:f«'3§¢d "Gf"1hy7,__ VF juégmeni ﬁated 43122009 in the ihs matéiér sf Branch §\/Ianage§*§"'t'§%'i€:1:34i. -\;i<§\. Smi.¥'a':3§da Khaiegn a:{::ﬁ.§:*s,, ,a;i*:<E. "i,'£v§{>i1§V:Q"1§ €ZiiiC§S1i€)I§ repazéaé in AER ZSGC: 5:" Rita ﬁavi wars» 'ééew 132313 As$u:"a:i;;é€_ Ceﬁgitdg.' ?. 80 fax'; é;-3 iiéjge ca_::féSi:1:g: Aappiéiiani :3 CE{)1'§.€E'.ET}4E§g it rsiieé upm: ﬁe dégisieigw €é:su1**s: in tha matter af Maméaj B2 Eapusab Eéaéayf agéé "<}'::'«;,;"'*--.a:%?s¥ U:;33Z§€§ Enéia. Ezzsuraasa C§).§e'§§.; §&§@§f:;€€E in 2§GE»{}V_§'§"3J ViEﬁ§E 33:5; S38 juégmesi in %:':7;@ C336 af Ev'§a§i'%;.e.:j"::{:1 {§~£f§g°s::3a§%1 VS Braash Manager Sziezétai Egsuzagcg :3} 2§§9 ASIEJ '?2E anﬁ aim 8J;'fzQ§§'E€"f gziégzéterzi §e@§:s':*:*:$§ 2:'?! Eiiaiéansi Ensuranégs C@Ltd., Bazzgaéeze ~vs--~ &: 821%., §'€§Qf§€§ Er: 2@€%'?;f3£% $35 T 8* 81'; gang ihmugh the ﬁsaisésms reiisd '$3;

ciaimanw wiih 3T'€f€i"€3f1€€ ta ﬁns facts en Ekartﬁ it £3'-~f§{i:€§".;'ﬁ'?,5:i.'§I} the matter if unraparzéé judgmant csf ﬁivisjegﬁ'---S€§i:*':i.'_ :2? Ccmrli rendereﬁ Ea Gulbarga Cira§1g£§i»£ 'b'c::éh -I '-7:;3;%ii*cVig:$:* :' sf i. decaased an WhOS€ behalf compenséiéigltgis cﬂﬁiinééﬂ ﬁg" death fer 1:316 purpese of $tea1ing'~v ﬁ§§ie.::he¥I:&;:$;1'sA sarriéé in ihé tanker in which i;¥:§cea.s«:4:'& we'%éVvWéi;king 3%': the iime :35 their §€&§h; 1:: Ri1i4'é.VET)5<¥:%i';: sf the driver of ésuéaﬁckshaaaf is :;§}::}V&--.-:5 ﬁéarscﬁs wha trisd :9 steai the £115 £3,553, {he death 95 persans ﬁ'a:év--::;::Ey in the saurse Sf {heir €§'i'3§§G§ "fg;;1§. .: giramtly aiiribuiabis :9 éiheir e:fi§§§}*'In€::€«._a5s.V {§€.%1"5 ._§SA.. §E"i€X§§S bsiween their deasih 312$ €:::§§<:§j:r:e%;§g §::as':1:a.;§_if;_A¢:;ss, muréar ef ajzivsr af 33:9 is $9 sésai '~§f{?ii':'V€:"1£*I:§3«.§;.§§"'I1f£1,£I'5§€E' sf empiegess ix: tanker E3 is $1335 ms aiizzsiiéasésﬁ §:;%,i:?%_§%'a;%." :3'; iihai. Ezarafgre, iizsyg is éirﬁci ézsxus .§3eiWeé?.1 ﬂééii' ':§:.3,r§$2* 5:2 'zhe Vehisis zarhisjh 7£§"é€§§ €§'i}§§1{}"}7E'E}*.€§':{ :::§}::::§s'9?<3*:§§ 3% {£16 :°sé€2:332'S: ﬁmea ?§"i€?$fQF$§ {E15 E§§€X Cgaszéi .1 Ezﬁié aha: 'aha éeafaé: :3? airway Q3'? aziia 213 éiféaéiy "ﬁe:

'iv:

aiéfiéuiahis is big €fI§§§L€}}?ET;'1€f2{ as éhszs was ESXEAS b€'€i--£?€€13 his eizzpéayrzzazai and his E'1'i,u§"§€I' 1:: 'she said aasidezzé, Sméiéariy, ﬁg: Qua maiiey randersé by Divisierz Banch sf {3:L:.':TE;>.21;f§$; ~ §ffiVf:.:::§i Béiliiii ihere is naxug beiween murder ané ihéi-Ef Efiipiagrmatgt; i:1aS§'I§Uz$h as their rnurﬁer was ceiizmiiicii7f§§:':E%;é'§;:;%p::sé7 eff stealing chémisals which was Qarr£e<";'£'vi'r: ':%:;e zvarg €i'I1§1{}fg'<':é at that time; "€E§£'et€f0ge,'.. iiﬁ zmder 3 differéni catcgizgfy g:fi€}e:: by aha Eivisiez: Seize}: af thig €:;é":;::.af?': was 31:": {ha §a<:iS 3:16 Ci{C';if:1Sf;3é1;CéE'§;'€§-f iihéfi $2;ié{'V.«:asVé;~. '_*V._V ' V §-v§§i{:sV€éa3:, ié.:§':é:=s. a::'5"'~e§:'éum$§a::€§$ in éhe §E'S:':>€f}5{ mag &§€§"',3:ﬁ§83}?' &i§"fé'::e:*;:5 f:=:;é9%: ﬁie facig 1:372 {Eggs {W9 @3363. in :53 ;§1"€S:€I1u;i;,'<.'4§§ea§€V.?i§"§€._ ':i§§:L€ased wag hag gage aéezzg zariih .. _ §a$§€:5§gs:"s :9 z§:§£éz§~§{{);T{__§§:§ :29: <:-331:3 éﬁﬁﬁiig 8:1 veréficaiierz, ii: "§$J&S '@1923:-r§Vi12.g;€'«1%::3'V:%;?3.s mxzrésreé ané EEEEGWX: $52 tbs agen wzstﬁ. Ehsre is ~:::%i;'--3§i§ ga3;i'§:{§I'§§ téiéﬁfi Q5 Va§'1§=:":§e as zsazifg Qﬁéﬁf ﬁling ans? §§:Q€§E:"€ . §sr m%;;.::°éé::* :$"a,13{:: mg: shsaira arzywésara zgrﬁiks 132:; 32% abwgé £2133 *:f:3,;e;=:~=;::«:.,4 {Ea E"'E§§'s:'8.El1; iéme éécgaged 'A533 %3{:?1Z?{1§i€?:€§:§f E'}&:K€§. E: . *_.§s §:_3§s5£§h§€ "£333: £13 mus: hare gags fa? éaiiizzg? 'saih arzﬁ mag: have ﬁmwzzzsﬁ ézi €336 5:43.16 E?'J€§ as staisé ﬁscéia? :3: {he crimégai precasééags iiiiiiaéieé in éhai bshaéfb ES. Tigez factg leaéirsg :0 ihe deaéh 1:25:31}: gags is d§.:'¢::<:':Ey rélatable fie ::}1r:~ 'd:':Cis.§§;n-: ':"e;{ji:§«e;<s:é1"by i'}1€ i. Apex Cour': in the matter sf Mamiajﬂ E$:

aziallikazjzzg G. Hiremath, ﬁe." $'m:::s:";:, ﬁifé gudgmrezii raiied upm: 'sy-V" :?;::;:pei}.2a;%i:'A.:»§f:§:{1:'fVa§;ce ﬂéét::p'a ::j2:; ii is 368:: iéaafi in $316 maiésr Of Zv£%Eiii£;;'3;:j--i;::i"' 3 ﬁzéazer $1'? truck employer in : _;e::2Vpi0ym$ni:. After ieamng §asSeng,€r3~.;";é§g:f:éE§i3§:_: :2: is také bgih in gazgri faﬁ ﬁgwn, ﬁ :=§v¢::é& ascicieni, "E326 a<:ci:§6§:i thaugh it has §:2ap§e::i€.{iK:::hé:;. in $33 emgéaymézzi G5 €316 mrmaz sf .. _ §m{:§i«,.§:h€":3ame i:'s'*--?%§<:'i_:_:§;_;F&;> bé me: an §CCi§€i'"i?. in $15 aaszgsrss $5 2233 = s:::§§:§y;3:7:§3::*{é§f}:i__ 53$ sagas af sisaih is 513:: 233%; ti: 'gs EEG? 3£E§:.2:*§*%::;§:a»§§.:?%"_v:<; Ezié ﬁﬁaiﬁ ﬁg; ﬁgs}: Cami": in $336 gaéé maéiez'. .' . §§%;*3§miEa:"E§: if} ':%Ea,;:é%i5.3§ B: Bapusgfs Ealadafs sags W§:;e2°'§ " Tg:s%.%:*3:3&;:1?s Wirzs §%i'€'§}"§ :§ !;1I},§Ga{i rgzaizs 32:: a §f8.CiG§' 'iraiiﬁtgr aggd ﬁvﬁﬁﬁ

3.. --*§:";g t§ zméaaé 1:338 3:23.123 :3 as E};f3i£§€§gfG%.i§E£§ $§G:*ag€ §;§E§ 023:5; ef

-;g-

asgl-séyxia. Wimzich aﬁeardiﬁg is §':§i3}£ CG%,1E3'i, is 25:04: §€Z'i'iE'§ aiizibéiéabia as erisath ialigérgg giacs in $326 '.:§np§G};::*:@§:tVT'i.:::::@ivi:2g use G35 Vehi<:Ee as: the relevani gaizzi 3%: {E1135 grid "€§'1€_.."%'7€?411§,§§§tE'EEELECE was insuzséi Bi the I°¢.";'§$E='&I'1'?; time Lass? far {he pz,::;3._$Vse '0f £':;:-*r'T:*yiiT1'1g' passengsrg :9 ihat plats had me ::ex:;i§ié:$' =§:h¢e7<i€ath '<'§£. p¢r's€3nS'é.:1 7. the aaici undergrcuné pit. Ehersfore, 4f;a_.::i;3_ sf éhéggés cgzées 'are dirssﬂy relaiabie to iha Case an Ezéﬁd. 12¢ Furthar ihéfé is :;:::ze'~gnéﬁythé:5j"e3;5gme::a*: ei éhe iaamed Single GE' this Com': :*epo;r*€;'es:i~ {Kant}, wherein it is held as unL§.,er:§-} Maids' a:e;'j2i:;,:c;é§gv;::r:f:','@385éeetééns E€'§§ and 158 M €0V:Zfi13<:=::s3.';§0¥f"{'-~fVA£7?§és:":f'"*«;*9;§€ sf Erzurder cgnvsrtgd ::~s:§:>':g:.a§; é§--ci{§%i;i Eadgeé €93; wife of éeseassﬁ' §_%i913;i..vj;:ef"-hiiébazzd was {Same is éeath - .f:L_jEi;".€~;§:;i;*;?:;3vf:§:>:1 'izzjrmfies spécifjgmg h@m§{:i§&§ assazﬁi gaiﬁﬁsé £333": 55 2. maé acijiégeni -~ Caase $5 §C2s:~§:@:*t:3m E'€§%E'i being £223 :8 A ._4g'iV1*as§?.:.':ai:*;a,'§TV'h2:€maﬁ"hags amﬁ 3; raga}? $5 SEESEE 9? H §%ff£:V""«:_%::::::$re::$ azzé Eisfi fe::12':::"~?Gs55§s§3;iiy csif V " :,§$i:Vé's»$€é §{}1':€i fa ésath 'by giaﬁgg Z331: Eléiiiibﬁi' 0? V' *».?:$:92a.?s with hﬁgvy @§js3:::i E383: miﬁé Gui -- Cgga 5;? mayday Eairzg cenverteé f§E1'£ii': 832$: af maé &C£i§€IEiZ 81:33,; {a eagfbis siaimanis ta gai: £2§§}'1§3*€§ES8;§iGﬁ fmm E I pm ,.....a.

! '}S:'§§:.;:::a2 - C363: C333 Qf fsﬁaié '§aé::.g giaysﬁ 3:':

Gem": - lﬁoﬁce ajrse :10: aagaznineﬁ eiase iii §£"Qp€ T*'-"-___ §€FS§3€i:§§i7€ W Award af 'E':ibu::a3 bases': 9:: $2;§&eJ:::%:_}é-<._ '~ sf interested zsvitnﬁss Se: gside - §::s_z;i':"a:::§g43.__::

Cempany cannot ha saédleci with 1iabiiii3?"-fﬁia campensatiem to claimants :;i':':e-:.=:_ cansaqucant déafah weir: 119': {'2.:f:, :;;<::::C;'11:i*£;. <3? accident;

:3. in ihe iighi G5' :;.f£:§esa!i50i'A. in ihes<:"V§:hr€e Cases when cgmpareﬁ is {he by siaimanis aaﬁ with reference hag 2&0 hesitation ta held that ':§:1_<: part 0f cammissioner in Easwizzg gs in 'ihe <:@u;:"s€ sf his €:I:§io3rf1?;¢n'E is ihs wgéhicié hﬁ was driving 31.35% ar§$i§g~._ 9a},§i Qf7§1§3..._".."€mp1<::j§n::a::i Canzési bé accemeﬁi, ﬁinas::€*;:a%_i' as? saﬁaei 23$ a%i§'f$ui:§(§ as havémg ﬁimci : 2 :';a;:::§V 'ii: 312% '<::%é_;3_§e:,.zm&n:¢, " E41' kznfﬁsaé aziear Q5 mgttszg £323 ﬁgzaiéggg if {3€3§1'1EﬁiS5§§8fE€f ﬁzz E:::jrkii--:ij:g ihaig éaaih of é;ec6§s$::Z '§ulj2.;:'g:"§: has §8§i§}"E giasss in; $15

-- €:$::%sé ii}? 321% €I§1§Z}§§}?"E'Ei€§}%: €3£'i¥i$'§Z ﬁg 8;.€L'f:§§i€ii§ 3: $36 §'€SE2§i, §C:"}§§ " fééidiizg sf <:$§*:3mi$s§a§:€§' ihai CEa3Zma:'3t3 am en%:§'iE€é :9 E'€$€§'ix'€i gm.

Q.£'<-«g E z:a§z2§e§;sa%:§.@:: Ear 'aha aiiagsﬁ ésaih G? 'EuE}a§§:z: fmm ':"€S§)8§}ifi€:?}iS E :0 4 aim Caring: be szssiainecig 25* ﬁgéeféingig', appaai filed by insu:$::':'::V$ '%:_::::ip;1i1}?_:§s"--V_. aﬁfzoweé. Thg judgment ané awarcf§é;iiée:i._:ié'i3f.é3g.'Z{'}{:'T5VV§:}'éié'::ie:i« in WCA.2.CWC.16?.2QO5 is set asids;

in View sf Ehé appeai be:ng.:éi;EQw€:f£,%§ﬁe=31:i:0{i:j:v1': in dgpaéit is arﬁérsé m 'as :*'efund6é:-E. % Ede

Unlock Advanced Research with PRISMAI

Karnataka High Court