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Supreme Court - Daily Orders

Ramnath Agrawal vs Food Corporation Of India . on 13 May, 2020

     ITEM NO.1501                                Virtual Court 2                  SECTION IV-A
     (For Judgment)
                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

                                           Civil Appeal   No(s).   1305/2010

     RAMNATH AGRAWAL & ORS.                                                    Appellant(s)

                                                          VERSUS

     FOOD CORPORATION OF INDIA & ORS.                                           Respondent(s)

([HEARD BY : HON. N.V. RAMANA, HON. SANJIV KHANNA AND HON. KRISHNA MURARI, JJ.] ) Date : 13-05-2020 This appeal was called on for pronouncement of Judgment today.

For Appellant(s) Mr. Sudhansu Palo, AOR For Respondent(s) Mr. Ajit Pudussery, AOR Hon’ble Mr. Justice Krishna Murari pronounced the judgment of the Bench comprising Hon’ble Mr. Justice N.V. Ramana, Hon’ble Mr. Justice Sanjiv Khanna and His Lordship.

In terms of the signed reportable judgment the appeal is dismissed.

Pending applications, if any, shall also stand disposed of.




     (MAHABIR SINGH)                               (BEENA JOLLY)
       AR-cum-PS                                   BRANCH OFFICER

(Signed Reportable Judgment is placed on the file) Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2020.05.14 13:38:15 IST Reason: