Supreme Court - Daily Orders
Ramnath Agrawal vs Food Corporation Of India . on 13 May, 2020
ITEM NO.1501 Virtual Court 2 SECTION IV-A
(For Judgment)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1305/2010
RAMNATH AGRAWAL & ORS. Appellant(s)
VERSUS
FOOD CORPORATION OF INDIA & ORS. Respondent(s)
([HEARD BY : HON. N.V. RAMANA, HON. SANJIV KHANNA AND HON. KRISHNA MURARI, JJ.] ) Date : 13-05-2020 This appeal was called on for pronouncement of Judgment today.
For Appellant(s) Mr. Sudhansu Palo, AOR For Respondent(s) Mr. Ajit Pudussery, AOR Hon’ble Mr. Justice Krishna Murari pronounced the judgment of the Bench comprising Hon’ble Mr. Justice N.V. Ramana, Hon’ble Mr. Justice Sanjiv Khanna and His Lordship.
In terms of the signed reportable judgment the appeal is dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (BEENA JOLLY)
AR-cum-PS BRANCH OFFICER
(Signed Reportable Judgment is placed on the file) Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2020.05.14 13:38:15 IST Reason: