Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(1)(j) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(j)all such other accounts, records and documents as may be required by this Act or other laws and regulations or bye-laws of the co-operative :