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[Cites 0, Cited by 0] [Section 53(8)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(8)(v) in Rajasthan Minor Mineral Concession Rules, 2017

(v)Royalty alongwith contribution to the District Mineral Foundation Trust fund shall be collected at check post or naka from vehicles carrying finished (pakki) bricks. Weight of brick earth shall be calculated as per the provisions of sub-rule (2);