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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(b) in Police Regulations, Calcutta, 1968

(b)Police officers shall not ordinarily use privately earned guns for firing on rioters or for any analogous purpose. If, however, in exceptional circumstances they have occasion to do so, the use of any kind of ammunition except ball is strictly forbidden. Ordinary spherical ball only should be used in private weapons, - explosives bullets are strictly prohibited.