Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(ix) in The Bihar Combined Entrance Competitive Examination Act, 1995 (ix)To issue guidelines to the Controller of Examinations for the implementation of the provision of the Act and to have General Supervision and Control over his works.
