Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(4) in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008 (4)The provisions of Order V of the Code of Civil Procedure, 1908, shall apply mutatis mutandis for the purposes of service of process.
