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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(3)(a) in THE COASTAL AQUACULTURE AUTHORITY (AMENDMENT) ACT, 2023

(a)if the sum deposited by way of penalty under sub-section (2) exceeds the penalty directed to be paid by the Appellate Authority, such excess amount shall be refunded to the appellant; or