Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(9) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969 (9)"plantation crop" means tea, coffee, rubber, cinchona or cardamom;
