Section 91(1)(ix) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Chattisgarh - Subsection

Section 91(1)(ix) in The Chhattisgarh Motor Vehicles Rules, 1994

(ix)has dress or clothing which is likely to spill or damage the seats or the dress or clothing of another passenger or which for any other reason is offensive to other passengers, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Chattisgarh - Subsection

Section 91(1)(ix) in The Chhattisgarh Motor Vehicles Rules, 1994