Section 4 in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004
4. Confidential portion of the register. -
Where any party to an Interconnect Agreement requests the Authority to keep the whole or any part of the agreement as confidential, the Authority shall take a decision thereon in accordance with the relevant provisions of the Telecom Regulatory Authority of India (Access to Information) Regulations, 2005.]
