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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2) in Spicer Adventist University Act, 2014

(2)The Controller of Examinations shall be the Principal officer-incharge of the conduct of examinations and tests of the University and declarations of their results. He shall discharge his functions under the superintendence, directions and guidance of the Vice-Chancellor. He shall be a full-time salaried officer of the University and shall work directly under the direction and control of the Vice-chancellor of the University. His appointment shall be for a term of three years and he shall be eligible for reappointment for only one more term of three years. The qualifications and experience for the purpose of selection of the Controller shall be such as may be prescribed.