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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of Chattisgarh - Subsection

Section 255(1) in The Chhattisgarh Municipal Corporation Act, 1956

(1)Without a licence from the Commissioner no person shall sell or expose for sale any animal or any meat or fish intended for human food in any place other than a Corporation or licensed market.