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Calcutta High Court

Brand Value Communications Ltd vs Elite Furniture Pvt. Ltd on 20 January, 2015

Author: Biswanath Somadder

Bench: Biswanath Somadder

                               CP No. 1040of 2014
                        IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL JURISDICTION



                               IN THE MATTER OF :
                       BRAND VALUE COMMUNICATIONS LTD.
                                      -AND-
                           ELITE FURNITURE PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE BISWANATH SOMADDER

Date : 20th January, 2015.

Appearance:

Mr. R. L. Mitra, Adv.
Ms. Aiman Abdullay, Adv.
The Court : Let the affidavit-of-service filed in court today be taken on record.
After considering the submissions made by the learned advocates for the parties, let this matter stand adjourned for a week for further consideration.
(BISWANATH SOMADDER, J.) kc.