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State of Uttar Pradesh - Section

Section 94 in U.P. Revenue Code (Amendment) Act, 2016

94. Amendment of Section 120.

- In Section 120 of the said Code, in Hindi version, in sub-section (2), -
(a)in clause (a), for the words ^^leiZ.k fnuakd the words ^^leiZ.k ds fnuakd shall be substituted;
(b)in clause (b), for the word ^^tk;xk the word ^^tk;sxk shall be substituted.