Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 66 in The Alipurduar University Act, 2018 66. Powers to give directions. - The State Government shall have powers to give directions to the University for any purpose not inconsistent to the provisions of this Act, which the University shall comply.
