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[Cites 0, Cited by 2] [Section 69(1)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(1)(d) in Rajasthan Excise Act, 1950

(d)every receptacle, package or covering in which any article as aforesaid or any materials, still, utensil, implement or apparalus is or are found together with the other contents (if any) of such receptacle or package, and