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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(a) in The Haryana New Mandi Townships Building Rules, 1967

(a)well mixed mortar of not less than one part of good fresh burnt lime and two parts of clear sharp sand or well burnt and ground surkhi or other like and suitable material to be approved by the Administrator;