Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Tamilnadu - Subsection Section 34(2) in The Bharathiar University Act, 1981 (2)The Syndicate may, from time to time, make statutes and amend or repeal the statutes [* * *] [Omitted by Tamil Nadu Act 20 of 1985.] in the manner hereinafter provided in this section.
