Section 2(1)(e) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018
(e)"Development" with its grammatical variations, means the carrying out of building, engineering, mining or other operations or the making of any material change in any building or land, or in the use of any building or land and includes redevelopment, layout and sub-divisions of any land and also the provision of amenities and projects, and "to develop" shall be construed accordingly ;