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Supreme Court - Daily Orders

Falguni Gaurav Joshi vs Gaurav Joshi on 11 May, 2015

Bench: M.Y. Eqbal, S.A. Bobde

     ITEM NO.13                                   COURT NO.9                       SECTION XVIA

                                   S U P R E M E C O U R T O F                I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                       No(s).      708/2015

     FALGUNI GAURAV JOSHI                                                           Petitioner(s)

                                                          VERSUS

     GAURAV JOSHI                                                                   Respondent(s)

     (with appln. (s) for ad-interim ex-parte stay)

     Date : 11/05/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)
                                           Mr. Purvish Jitendra Malkan,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

There shall be stay of further proceedings in Application No. 357 of 2014 titled as Gaurav Joshi versus Falguni Gaurav Joshi, pending before the Family Judge No.1, Jaipur, Rajasthan.





                         [INDU POKHRIYAL]                            [SUKHBIR PAUL KAUR]
                           COURT MASTER                                 A.R.-CUM-P.S.




Signature Not Verified

Digitally signed by
Sukhbir Paul Kaur
Date: 2015.05.11
16:29:10 IST
Reason: