Supreme Court - Daily Orders
Falguni Gaurav Joshi vs Gaurav Joshi on 11 May, 2015
Bench: M.Y. Eqbal, S.A. Bobde
ITEM NO.13 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 708/2015
FALGUNI GAURAV JOSHI Petitioner(s)
VERSUS
GAURAV JOSHI Respondent(s)
(with appln. (s) for ad-interim ex-parte stay)
Date : 11/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. Purvish Jitendra Malkan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be stay of further proceedings in Application No. 357 of 2014 titled as Gaurav Joshi versus Falguni Gaurav Joshi, pending before the Family Judge No.1, Jaipur, Rajasthan.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR]
COURT MASTER A.R.-CUM-P.S.
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.05.11
16:29:10 IST
Reason: