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State of Rajasthan - Section

Section 73 in Rajasthan Minor Mineral Concession Rules, 2017

73. e-Rawanna.

(1)It shall be mandatory for the lessee to obtain e-rawanna generated through online.
(2)Every lessee shall have to get himself registered with departmental website and have to get user id and password. After login, he may not only generate e-rawanna but also get access to lease details, demand register and all other information pertaining to the lease.
(3)In case of any technical problem in generation of e-rawanna, the lessee may obtain rawanna in physical form from the Mining Engineer or Assistant Mining Engineer concerned.
(4)The lessee shall have to upload the details of physical rewanna so issued in the system as soon as the system is restored.