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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(5) in Bihar Cinemas (Regulation) Rules, 1974

(5)Where permission for constructing cinema house adjacent to within or in the compound of another building proposed to be used can be accorded on the basis of the master plan or its-bye-laws, such permission may be given for constructing the cinema house only on the ground floor and not in the basement or on the upper floors.