Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act] State of Andhra Pradesh - Subsection Section 67(2)(i) in The Andhra Pradesh Value Added Tax Act, 2005 (i)is already pending before any officer or authority of the Dep or Appellate Tribunal or any Court;