Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Maharashtra - Subsection Section 17(6) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997 (6)The salaries and allowances of employees on deputation to the Corporation shall be paid from the Corporation’s fund.
