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Madhya Pradesh High Court

Bajaj Allianz General Insurance Co Ltd vs Karan Singh on 22 August, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Pre Sitting Lok Adalat MA No. 4370 of 2008 (BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs KARAN SINGH AND OTHERS) Dated : 22-08-2023 List this case on 24.08.2023 along with M.A. No.4458/2008 after de- linking it from M.A. No.4821/2008 and M.A. No.175/2009 before pre-sitting of National Lok Adalat.

(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified Signed by: MOHD TABISH KHAN Signing time: 8/23/2023 7:35:25 PM