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[Cites 0, Cited by 1] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2) in The Punjab Municipal Act, 1999

(2)Delimitation of wards shall be done in such manner that, -
(i)the localities included in a ward are contiguous and form a compact territorial block,
(ii)the population of all the wards, as far as practicable, is the same throughout the municipal area,
(iii)the numbering of the wards is continuous and in accordance with the prescribed procedure.