Section 4 in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963
4. [ Appointment and functions of Settlement Officer. [[Substituted for the following section 4 by section 5 of the Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Amendment Act, 1964 (Tamil Nadu Act 33 of 1964) :-
