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Delhi High Court - Orders

Commissioner Cgst Division, Delhi ... vs Delhi Duty Free Service Pvt. Ltd on 28 April, 2026

                          $~20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    SERTA 8/2022 & CM APPL. 21832/2022, CM APPL. 18601/2023,
                               CM APPL. 25852/2023
                               COMMISSIONER CGST DIVISION, DELHI SOUTH
                               COMMISSIONERATE                                .....Appellant
                                              Through: Appearance not given
                                              versus
                               DELHI DUTY FREE SERVICE PVT. LTD.           .....Respondent
                                              Through: Mr. Anurag Ojha, SSC with Mr.
                                                         Dipak Raj, Mr. Aryaman Singh
                                                         Chouhan, Advs.
                                                         Mr. Sparsh Bhargava, Ms. Ishita
                                                         Farsaiya, Ms. Vanshika Taneja and
                                                         Mr. Aryan Singh, Advs.
                               CORAM:
                               HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
                               HON'BLE MR. JUSTICE AJAY DIGPAUL
                                              ORDER

% 28.04.2026

1. In view of the pendency of similar issue before the Apex Court in "Civil Appeal 2753/2023 titled Commissioner of CGST and Central Excise Mumbai East vs. Flemingo Travel Retail Ltd." as reflected in the last order, we deem it appropriate to defer hearing of the present appeal.

2. We grant liberty to mention, in case, if the issue is decided.

3. List on 17th September 2026.

NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J APRIL 28, 2026/DM/OK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2026 at 21:19:14