Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 45 in The Indian Post Office Rules, 1933 45. If a postal article in course of transmission by post is actually found to contain any of the articles, the transmission of which by post is prohibited by rule 44, it shall be returned to the sender.
