Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] Nagpur Province - Subsection Section 128(2) in The City of Nagpur Corporation Act, 1948 (2)Such notice shall be delivered on or before the last day fixed in this behalf in the public notice referred to in section 126 or 127.
