Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 53] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(26) in The Motor Vehicles Act, 1988

(26)motor car means any motor vehicle other than a transport vehicle, omnibus, road-roller, tractor, motor cycle or [adapted vehicle];