Himachal Pradesh High Court
Gurmukh Singh vs . Manoha Lal & Another on 4 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Gurmukh Singh vs. Manoha Lal & another CMPMO No.213 of 2018 .
04.03.2022 Present Mr. Naresh Sharma, Advocate, for the petitioner.
Mr. Sumit Sood, Advocate, for the respondents.
Mr. Neeraj K. Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate, for the Municipal Corporation, Shimla.
Further two weeks' time, as prayed for, is granted to the parties to place on record compromise in terms of order dated 10.12.2021.
List on 23.03.2022, on which date, parties shall remain present in the Court.
(Sandeep Sharma) Judge 4th March, 2022 (reena) ::: Downloaded on - 04/03/2022 20:20:07 :::CIS