Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A] [Entire Act] State of Tamilnadu - Subsection Section 23A(4) in The Tamil Nadu Catering Establishments Act, 1958 (4)No offence punishable under this Act shall be compounded except as provided by this section.] [Added by Tamil Nadu Act 29 of 1975.]
