Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(iii) in Kerala Hindu Places of Public Worship (Authorisation of Entry) Act, 1965

(iii)in relation to a place of public worship situated in any other area in the State of Kerala, the Government.