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State of Rajasthan - Section

Section 8 in The Reserved Forest Rules, 1957

8. Duties of occupants.

- The occupants of the land cleared shall be bound to render all possible help whether assistance is called for or not:-
(i)In bringing under control and extinguishing forest fires; and
(ii)In stopping illicit felling, lopping, grazing, shooting, hunting, fishing and any other kind of forest offence.