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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(1)With a view to checking the transport and storage of minerals raised without lawful authority and to check the quality and quantity of minerals transported from lease hold areas and depot, the Government may set up check post(s) with or without barrier(s) and weighbridge(s) at any place within the State.