Delhi High Court - Orders
All India Bike Bot Taxi Foundation vs Union Of India And Ors on 18 August, 2025
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2372/2020, CM APPL. 26109/2022, CM APPL. 18780/2024
& CM APPL. 18785/2024
ALL INDIA BIKE BOT TAXI FOUNDATION.....Petitioner
Through: Mr. Upendra Pratap Singh, Adv.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Premtosh K. Mishra, CGSC with
Mr. Sarthak Anand and Mr. Prarabdh
Tiwari, Advs. for UOI.
Mr. Pratap Venugopal, Sr. Adv. with
Mr. Abhishek Baid, Mr. Mohit
Kumar Bafna and Mr. Praneet Das,
Advs. for R-2/SEBI.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 18.08.2025
It is already 4:40 PM.
No time left.
Re-notify on 15.01.2026.
VIKAS MAHAJAN, J
AUGUST 18, 2025
aj
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/08/2025 at 22:41:49