Jammu & Kashmir High Court
Union Of India vs M/S Suvidha Engineers Projects on 30 October, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Sr. No. 78
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case : Arb P No. 51/2022
CM No. 7077/2022
CM No. 3159/2023
Union of India .....Petitioner(s)
Through :- Mr. Vishal Sharma, DSGI.
Vs
M/s Suvidha Engineers Projects .....Respondent(s)
Through :- Mr. Anil Mahajan, Advocate.
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
30.10.2023 Adjourned at the request of learned counsel for the respondent. Pleadings are complete. List on 23.11.2023.
(MOKSHA KHAJURIA KAZMI) JUDGE Jammu :
30.10.2023 Pawan Chopra PAWAN CHOPRA 2023.10.31 13:54 I attest to the accuracy and integrity of this document