Supreme Court - Daily Orders
Karamjit Singh vs State Of Punjab on 17 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
ITEM NO.805 COURT NO.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1309/2013
KARAMJIT SINGH & ORS Appellant(s)
VERSUS
STATE OF PUNJAB & ANR. Respondent(s)
Date : 17/10/2014 This appeal was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Appellant(s) Mr.A.Tewari, Adv.(Mentioned by)
for Mr. Shree Pal Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 31.10.2014 before an appropriate Bench.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Listing proforma enclosed) Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.10.18 10:25:04 IST Reason: