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[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

State of Uttarakhand - Subsection

Section 64(5)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)In relation to any other period at such rates or scale as the State Government may from time to time by general or special order determine.