Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(g) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007 (g)"Collector" means the Collector of the district or any officer empowered to discharge the duties of the Collector under the provisions of this Act;
