Himachal Pradesh High Court
Prem Chand Sharma vs . Hrtc on 4 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
CWP No. 6656 of 2022 04.01.2023 Present: Mr. Sanjay Bhardwaj, Advocate, for the petitioner.
Mr. Ajay K. Chauhan, Advocate, for the respondent.
As prayed for, list on 28.3.2023. Compliance affidavit be filed in the meanwhile.
(Tarlok Singh Chauhan) Judge (Virender Singh) January 04, 2023 Judge (vs) ::: Downloaded on - 04/01/2023 20:39:09 :::CIS