Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Odisha - Section Section 3 in The Odisha Prevention Of Witch-Hunting Act, 2013 3. Prohibition of witch-hunting and practising witch craft. No person shall commit witch-hunting or exercise or practise witch craft with intent to cause harm or injury to another person.
